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[Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act]

State of Mizoram - Subsection

Section 73(2)(e) in Mizoram Liquor (Prohibition and Control) Act, 2014

(e)for regulating the manufacture, supply or storage of any intoxicating liquor, and also for regulating -
(i)the establishment, inspection, supervision, management and control of any place for the manufacture, supply or storage of any intoxicating liquor and the provision and maintenance of fittings, implements and apparatus therein;
(ii)the bottling of liquor;
(iii)the place and manner of levying duty on intoxicating liquor and to the refund thereof;