Section 9(18) in The Rajasthan Laws (Extension) Act, 1957
(18)The Rajasthan Affected Areas (Suspensions of Proceedings) Act, 1952 (Rajasthan Act 21 of 1952)Section 1. - For Sub-section (2), substitute the following: -"(2) It extends to the whole of the State of Rajasthan."Section 2. - Omit clause (g) of Sub-section (1) and the whole of Sub-section (2).
