Delhi High Court - Orders
Phonographic Performance Limited vs Esteem Services on 4 January, 2024
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 723/2023
PHONOGRAPHIC PERFORMANCE LIMITED
..... Plaintiff
Through: Mr. Raghu Vinayak Sinha,
Adv. through VC.
versus
ESTEEM SERVICES
..... Defendant
Through: None.
CORAM:
SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
(JUDICIAL)
ORDER
% 04.01.2024 List the matter for the purpose fixed on the date fixed i.e. 22.01.2024.
IA No.111/2024 ( u/s 151 CPC for condonation of delay in reply to IA as mandated in order dated 11/10/23) Issue notice. Accepted.
The plaintiff may file the reply before the next hearing.
SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) JANUARY 4, 2024/ss Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/01/2024 at 23:13:42 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/01/2024 at 23:13:42