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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(XXV) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(XXV)"Teachers of the University" means Professor, Reader, Lecturer and such other persons as may be appointed for imparting instructions or conducting research, with the approval of the Academic Council in the University or any College, Polytechnic or any institution maintained or recognised by the University;