Gauhati High Court
Manmita Barman vs The State Of Assam And 3 Ors on 23 November, 2020
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/3
GAHC010159692019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4683/2019
MANMITA BARMAN
D/O. SRI JIBAN KISHARE BARMAN, VILL. POCHAGARH, P.O. AND P.S.
FAKIRAGRAM, DIST. KOKRAJHAR, BTAD, ASSAM, PIN-783345.
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM, HEALTH AND
FAMILY WELFARE DEPTT., DISPUR, GUWAHATI-781006.
2:THE DIRECTOR OF MEDICAL EDUCATION
ASSAM
HAVING ITS OFFICE AT SIXMILE
KHANAPARA
GUWAHATI-781022
KAMRUP (M).
3:THE COUNSELING COMMITTEE FOR THE SESSIONS
2019
C/O. THE DIRECTOR OF MEDICAL EDUCATION
ASSAM
HAVING ITS OFFICE AT SIXMILE
KHANAPARA
GUWAHATI-781022
KAMRUP (M).
4:NATIONAL INSTITUTE OF OPEN SCHOOLING
(AN AUTONOMOUS INSTITUTION UNDER DEPTT. OF SCHOOL
EDUCATION AND LITERACY
MINISTRY OF HUMAN RESOURCE DEVELOPMENT
GOVT. OF INDIA)
Page No.# 2/3
A-24-25
INSTITUTIONAL AREA
SECTOR-62
NOIDA-201309
UTTAR PRADESH.
5:SRI ABHIJIT ROY
S/O ANANTA ROY
PATARKUCHI
TENGAKHAL
H/NO-27-A
NEAR DURGA MANDIR)
PO/PS BASISTHA CHARIALI
GUWAHATI-781029
KAMRUP(M) ASSAM
6:UNION OF INDIA
REP BY SECRETARY TO THE GOVT OF INDIA
MINISTRY OF HEALTH AND FAMILY WELFARE
CABINET SECRETARIAT
DELHI-11000
Advocate for the Petitioner : MR. A CHAMUAH
Advocate for the Respondent : GA, ASSAM
Linked Case : Review.Pet./132/2019
THE STATE OF ASSAM AND 3 ORS
Address:REP. BY THE CHIEF SECRETARY
GOVT. OF ASSAM
ASSAM SACHILABALAYA
DISPUR
GHY.-06.
2: THE COMMISSIONER AND SECRETARY
Address:HEALTH DEPTT.
GOVT. OF ASSAM
DISPUR
GHY. - 06
3: THE DIRECTOR OF MEDICAL EDUCATION
ASSAM
Address:OFFICE OF THE DIRECTOR OF MEDICAL EDUCATION
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SIXMILE
KHANAPARA
GHY.-22.
4: THE CONTROLLER OF EXAMINATIONS
Address:OFFICE OF THE DIRECTOR OF MEDICAL EDUCATION
SIXMILE
KHANAPARA
GHY.-22
VERSUS
VICKY KUMAR PATEL
Address:S/O. LT. SAKALDEO PATEL
R/O. VILL. RANIPATH
MORANHAT
P.O. AND P.S. DIBRUGARH
ASSAM.
------------
Advocate for : MR. D SAIKIA
Advocate for : GA
ASSAM appearing for VICKY KUMAR PATEL: Advocate appearing for respectively.
BEFORE
HONOURABLE THE CHIEF JUSTICE (ACTING)
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
23.11.2020 [N. Kotiswar Singh, CJ (Acting)] Heard Mr. D. Saikia, learned Senior counsel for the review petitioner. Hearing will continue tomorrow. List the case accordingly on 24.11.2020.
JUDGE CHIEF JUSTICE (ACTING) Comparing Assistant