Section 3(1)(iv) in Rules relating to registration of Pharmacists in the first register under Chapter IV of the said act 1968

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(iv)in cases under clause (d) of section 31, the several certificates regarding his employment in the compounding of drugs as specified in Form D.

Legal Document View