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[Cites 0, Cited by 0] [Section 138] [Entire Act]

State of Goa - Subsection

Section 138(2) in The Goa, Daman and Diu School Education Rules, 1986

(2)The accounts of the school shall be open to inspection by the auditors and inspecting officers authorised by the Director, and also by any officer authorised by the Comptroller and Auditor General of India.