Supreme Court - Daily Orders
State Of Kerala vs St. Peter'S College Trust on 14 August, 2014
¢ ITEM NO.23 COURT NO.1 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petitions for Special Leave to Appeal (C) No(s).20717-20718/2014
(Arising out of impugned final judgment and order dated 08/01/2014
in WA No. 1827/2013 and CM No. 1016/2013 passed by the High Court
Of Kerala At Ernakulam)
STATE OF KERALA AND ORS Petitioner(s)
VERSUS
ST. PETER’S COLLEGE TRUST AND ORS Respondent(s)
(With prayer for interim relief and office report)
Date :14/08/2014 These petitions were called on for hearing today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE KURIAN JOSEPH
HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Jogy Scaria ,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List before a Bench of which one of us (Hon. Kurian Joseph, J.) is not a member.
(Neetu Khajuria) (Renu Diwan)
Sr.P.A. Court Master
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2014.08.14
17:13:22 IST
Reason: