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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Himachal Pradesh - Subsection

Section 43(xiii) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(xiii)prefer complaints in respect of prosecutions to be launched on behalf of the Committee and conduct proceedings, civil or criminal on behalf of the Committee.