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[Cites 0, Cited by 0] [Section 72(3)] [Section 72] [Entire Act]

State of Tamilnadu - Subsection

Section 72(3)(d) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(d)show to the Presiding Officer, if required, the distinguishing mark on the ballot paper;