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[Cites 0, Cited by 0] [Section 36(4)] [Section 36] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 36(4)(ii) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(ii)maintenance of stocks of fertilizer, pesticides, improved seeds, agricultural equipments, inputs for sale and establish Soil Testing Laboratories; and