31. [ Allowances to the family members of the Goswami. [Substituted by Notification No. G.S.R. 27, dated 24.7.2006 (w.e.f. 23.8.1973).]
- The Mother and each son, daughter, brother, sister of Goswami shall be paid allowance against their personal expenses out of the Temple Fund as sanctioned by the State Government from time to time.]
