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[Cites 0, Cited by 0] [Section 34(5)] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(5)(b) in Rajasthan Co-operative Societies Act, 1965

(b)Where an officer of such society as aforesaid, at any time after the commencement of. this Act, starts money lending business, he shall, thereupon, cease to be an official of such society.