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State of Tamilnadu - Section

Section 1 in Malabar Compensation for Tenants Improvements Act, 1899

1. [ Short title. [Substituted by the Madras Adaptation of Laws Order, 1957, for the original section as amended by section 46(ii) of the Malabar Tenancy (Amendment) Act, 1951 (Tamil Nadu Act XXXIII of 1951), which came into force on the 15th March 1952.]

- This Act may be called the Malabar Compensation for Tenants Improvements Act, 1899.]