Delhi High Court - Orders
Moroccanoil Israel Limited Anr vs Modicare Limited on 31 January, 2019
Author: Jayant Nath
Bench: Jayant Nath
$~OS-18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 52/2019
MOROCCANOIL ISRAEL LIMITED ANR...... Plaintiff
Through Mr.Praveen Anand, Ms.Prachi
Agrawal and Ms.Riddhi Bajaj, Advs.
versus
MODICARE LIMITED ..... Defendant
Through Ms.Rajeshwari H., Adv.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 31.01.2019 List on 01.02.2019.
JAYANT NATH, J JANUARY 31, 2019 n