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State of Punjab - Section

Section 128 in Punjab Jail Manual, 1996

128. Appointment of Deputy Superintendent Factory.

- One of the Deputy Superintendents may be put in charge of the manufacturing department and other productive enterprises being carried on in the jail other than agriculture in any jail in which any industry is carried on.Note. - Assistant Superintendent Factory shall perform all the duties of Deputy Superintendent Factory in a jail where Deputy Superintendent is not posted and Assistant Superintendent is put incharge of the factory.