Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 247] [Entire Act] State of Telangana - Subsection Section 247(d) in Telangana Panchayat Raj Act, 2018 (d)if he has such financial or other interest as is likely to affect prejudicially his functions as a member of the Commission.
