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State of Tamilnadu - Section

Section 5 in Tamil Nadu Municipal Educational Service Rules, 1970

5. Recruiting and appointing authority.

(a)The recruiting authority in respect of the classes mentioned in column (1) below shall be those specified in the corresponding entry in column (2) thereof: -
Class Recruiting authority
(1) (2)
Classes I, II and III Selection Committee
Classes IV (including) Classes IV (A) to IV, (G), V and VI Appointment Committee.
(b)The appointing authority in respect of the classes mentioned in column (1) below shall be those specified in the corresponding entry in column (2) thereof: -
Class Recruiting authority
(1) (2)
Classes I, II and III Director of Municipal Administration
Classes IV to VI (Including) Classes IV(A), IV (G) C The Municipal Commissioner concerned.