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[Cites 0, Cited by 71] [Entire Act]

State of Tamilnadu - Section

Section 71 in The Tamil Nadu Co-Operative Societies Act, 1983

71. Properties not to be misused.

- No property of a registered society, whether movable or immovable, shall be used or allowed to be used except in accordance with the provisions of this Act, the Rules and the bye-laws.