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[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Maharashtra - Subsection

Section 71(2)(k) in Maharashtra Highways Act, 1955

(k)[ the prevention of danger arising from obstruction of view of persons using highway or from distraction of their attention, and the prevention of annoyance, danger or injury to the public] [Clause (k) was substituted for the original by Maharashtra 42 of 1965, Section 11(b).]