Section 5(2)(b) in Nagaland Registration of Births and Deaths Rules, 1972

[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Nagaland - Subsection

Section 5(2)(b) in Nagaland Registration of Births and Deaths Rules, 1972

(b)in any other area-

(i)within fourteen days from the date of birth or still birth; and

(ii)within seven days from date of death.