Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19D] [Entire Act] State of Bihar - Subsection Section 19D(1) in Bihar and Orissa Excise Rules, 1919 (1)Rules 8 to 19B shall, mutatis mutadis, apply to the import, export and transport of Methyl Alcohol.
