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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(5)(d) in The Gender Sensitization & Sexual Harassment of Women at the Punjab and Haryana High Court, Chandigarh (Prevention, Prohibition and Redressal) Regulations, 2013

(d)contravenes or attempts to contravene or abets contravention of other provisions of these Regulations or any notifications/orders issued thereunder; or