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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(2) in Rajasthan Sanskrit University Act, 1998

(2)The Board of Studies shall have the following functions:-
(a)the Board of Studies shall recommend curricular and other educational activities in the subject concerned and shall advice on all matters referred by the Executive Council, Academic Council or the faculty concerned;
(b)the Board of Studies shall bring to the notice of the Academic Council and Executive Council, the matters relating to examinations pertaining to the subject or the subjects and may refer the matters relating to improvement of curriculum to the faculty concerned;
(c)any of the two Boards of Studies may, as and when required by the Academic Council or Executive Council, hold a joint meeting, with the prior approval of the Vice-Chancellor, and both shall submit a joint report on the matter concerned. In such cases they shall elect one of the two conveners as the Chairman of the Joint meeting; and
(d)the Board of Studies shall prepare a panel of examiners in the subjects concerned in accordance with the statutes.