Section 28 in The M.P. Nagariya Sthawar Sampatti Kar Adhiniyam, 1964
28. Application of Sections 4 and 12 of the Limitation Act, 1963.
- In computing the period laid down under Sections 15 and 18, the provisions of Sections 4 and 12 of the Limitation Act, 1963, (36 of 1963), so far as may be shall apply.
