Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 147(1)] [Section 147] [Entire Act]

Madras Presidency - Subsection

Section 147(1)(b) in Madras Estates Land Act, 1908

(b)the production of the certified copy of the judgement, decree or order under sub-section (3) of that section, or