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[Cites 0, Cited by 5] [Entire Act]

Union of India - Section

Section 15 in The Pre-Natal Diagnostic Techniques (Regulation And Prevention of misuse) Act, 1994

15. Eligibility of member for reappointment.

Subject to the other terms and conditions of service as may be prescribed, any person ceasing to be a member shall be eligible for reappointment as such member.