Section 12 in The Orissa Motor Vehicles Rules, 1993
12. Obtaining copies of documents and payment of fees.
- Any person preferring an appeal under the provisions of the Act and the rules shall be entitled to obtain copies of documents filed before the registering authority in connection with any order against which he intends to prefer an appeal on payment of a fee of [rupees fifty] [Substituted vide Orissa Gazette Extraordinary No. 136 dated 28.1.2003-Notification SRO No. 29/ 2003 dated 24.1.2003.] in cash in respect of such document.
