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[Cites 0, Cited by 0] [Section 189(5)] [Section 189] [Entire Act]

Union of India - Subsection

Section 189(5)(a) in The Companies Act, 2013

(a)for the sale, purchase or supply of any goods, materials or services if the value of such goods and materials or the cost of such services does not exceed five lakh rupees in the aggregate in any year; or