Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 3 in Tamil Nadu Fire Service Act, 1985 3. Establishment and maintenance of Fire Service. - There shall be established and maintained by the Government, a Fire Service to be called the Tamil Nadu Fire Service for the areas in which this Act is in force.
