Delhi High Court - Orders
Verizon Trademark Services Llc & Ors vs Verizone Broadband Services Pvt Ltd on 21 December, 2023
Author: C.Hari Shankar
Bench: C. Hari Shankar
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 932/2023 & I.A. 25923/2023, I.A. 25924/2023,
I.A. 25925/2023, I.A. 25926/2023, I.A. 25927/2023, I.A.
25928/2023
VERIZON TRADEMARK SERVICES LLC & ORS
... Plaintiffs
Through: Mr. Pravin Anand, Ms. Vaishali
Anand, Mr. Siddhant Chamola and Mr.
Shivang Sharma, Advs.
versus
VERIZONE BROADBAND SERVICES PVT LTD
..... Defendant
Through:
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 21.12.2023 Re-notify on 4 January 2024 in order to enable the plaintiff to effect advance service on the defendant in terms of Section 12A of the Commercial Courts Act, 2015.
C.HARI SHANKAR, J DECEMBER 21, 2023 dsn Click here to check corrigendum, if any This is a digitally signed order.
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