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State of Uttar Pradesh - Section

Section 10 in The U.P. Go-Seva Ayog Adhiniyam, 1999

10. Procedure of the Ayog.

(1)The Ayog shall meet as and when necessary at such time and place as the Chairperson may think fit.
(2)The Ayog itself shall regulate its procedure.
(3)All orders and decisions of the Ayog shall be authenticated by the Secretary or any other officer of the Ayog duly authority by the Secretary in this behalf.