Supreme Court - Daily Orders
The State Of Uttarakhand Law And Justice vs Sanjay Ram Tamta @ Sanju@Prem Prakash on 29 February, 2016
ITEM NO.14 REGISTRAR COURT. 2 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Criminal Appeal No(s). 112/2014
STATE OF UTTARAKHAND Appellant(s)
VERSUS
SANJAY RAM TAMTA Respondent(s)
(with appln. (s) for exemption from filing O.T.)
Date : 29/02/2016 This appeal was called on for hearing today.
For Appellant(s)
Mrs. D. Bharathi Reddy,Adv.
For Respondent(s)
Ms. E. R. Sumathy,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The office report indicates that the Learned counsel for parties have failed to file the additional documents within the period stipulated in the order dated 7.1.2016 of this Court. Viewed thus, the matter shall be processed for listing before the Hon'ble Court under the rules.
Signature Not Verified(M V RAMESH) Digitally signed by Madhu Grover Date: 2016.02.29 Registrar MG 16:24:55 SCT Reason: