Supreme Court - Daily Orders
Lalit Kumar Jain vs Union Of India on 3 December, 2020
Bench: L. Nageswara Rao, Hemant Gupta, Ajay Rastogi
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ITEM NO.108 Court 5 (Video Conferencing) SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Case (Civil) No(s).245/2020
(Arising out of impugned final judgment and order dated 29-10-2020
in T.P.(C) No.1034/2020 passed by the Supreme Court Of India)
LALIT KUMAR JAIN Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
WITH
T.P.(C) No. 1202/2020 (XVI-A)
T.P.(C) No. 1220/2020 (XVI-A)
T.P.(C) No. 1203/2020 (XVI-A)
(FOR ADMISSION and IA No.110692/2020-STAY APPLICATION)
T.P.(C) No. 1193/2020 (XVI-A)
T.P.(C) No. 1196/2020 (XVI-A)
(FOR ADMISSION and IA No.110019/2020-GRANT OF INTERIM RELIEF)
T.P.(C) No. 1252/2020 (XVI-A)
(FOR ADMISSION and IA No.114690/2020-GRANT OF INTERIM RELIEF)
W.P.(C) No. 1276/2020 (X)
(FOR ADMISSION and IA No.114586/2020-STAY APPLICATION)
W.P.(C) No. 1287/2020 (X)
(FOR ADMISSION and I.R. and IA No.116025/2020-APPROPRIATE
ORDERS/DIRECTIONS)
T.C.(C) No. 250/2020 (XVI-A)
T.C.(C) No. 251/2020 (XVI-A)
(FOR INTERVENTION APPLICATION ON IA 124065/2020
T.C.(C) No. 247/2020 (XVI-A)
T.C.(C) No. 253/2020 (XVI-A)
Signature Not Verified
Digitally signed by
BALA PARVATHI
Date: 2020.12.03
T.C.(C) No. 252/2020 (XVI-A)
18:17:37 IST
Reason:
T.C.(C) No. 248/2020 (XVI-A)
T.C.(C) No. 254/2020 (XVI-A)
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T.C.(C) No. 246/2020 (XVI-A)
T.C.(C) No. 256/2020 (XVI-A)
T.C.(C) No. 249/2020 (XVI-A)
T.C.(C) No. 255/2020 (XVI-A)
T.C.(C) No. 257/2020 (XVI-A)
Date : 03-12-2020 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s) By Courts Motion, AOR
Mr. M Srinivas R. Rao, Adv.
Mr. Abid Ali Beeran P, AOR
Mr. Kailashnath PSS, Adv.
Mr. Sarath S. Janardanan, Adv.
Mr. Anish R. Shah, AOR
Mr. Vikas Mehta, AOR
Mr. Harish Salve,Sr.Adv.
Mr. J.J.Bhat,Sr.Adv.
Mr. Mahesh Agarwal,Adv.
Mr. Pallav Saxena, adv
Ms. Niyati Kohli,Adv.
Ms. Shally Bhasin,Adv.
Mr. Prateek Gupta,Adv.
Ms. Madhavi Agrawal,Adv.
Mr. Ankit Banati,Adv.
Mr. E. C. Agrawala, AOR
Mr. Uttam Datt,Adv.
Mr. Rajiv Singh,Adv.
Ms. Sonakshi Singh,Adv.
Ms. Srujana Suman Mund,Adv.
Mr. Rishi Raj Sharma, AOR
Mr. Pradeep Aggarwal, Adv.
Mr. Lal Pratap Singh,Adv.
Mr. Umesh Pratap Singh,Adv.
Mr. Arjun Aggarwal,Adv.
Ms. Ruchi Kohli, AOR
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Mr. Arjun Syal, Adv
Mr. Shreyan Das, Adv
Ms. Mithu Jain, AOR
Mr. Kumar Dushyant Singh, AOR
Mr. Vikas Kumar, Adv.
Mr. Manish Paliwal, Adv.
M/S Corporate Legal Partners, AOR
Mr. Karan Batura, AOR
Mr. Sandeep Singh, AOR
For Respondent(s) Mr. KV.Vishwanathan,Sr.Adv.
Mr. Sanjay Kapur, AOR
Ms. Megha Karnwal,Adv.
Mr. V.M.Kannan,Adv.
Mr. Gopal Subramanium,Sr.Adv.
Mr. Dhruv Mehta,Sr.Adv.
Mr. Jayavardhan Singh,Adv.
Mr. Hitesh Kumar Saini,Adv.
Mr. Shankh Sengupta, Adv.
Mr. Siddharth Ranade,Adv.
Mr. Vividh Tandon,Adv.
Ms. Nishi Bhankharia,Adv.
Mr. Kaazvin Kapadia,AOR
Mr. Syed Jafar Alam, AOR
Mr. Vikram Pooserla, Adv.
Mr. Abhinay Reddy M, Adv.
Mr. Nitish Bandary, Adv.
Mr. Gautham Polusany, Adv
Mr. Jeevan Kumar Nandam, Adv
Mr. Keertivardhan Kommareddy, Adv.
Ms. Aahana Madhyala, Adv
Mr. Sumesh Dhawan,Adv.
Ms. Vatsala Kak,Adv.
Ms. Jasvin Dhama,Adv.
Mr. Deepayan Mandal, AOR
Mr. Kinshuk Chatterjee,Adv.
Mr. Kushal Bansal,Adv.
Ms. Srishti Gupta,Adv.
Mr. Sujoy Chatterjee,AOR
Mr. Sandeep Singh, AOR
Mr. Vinod Kumar,Adv.
Mr. M.D.Srinivasan,Adv.
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Ms. Avni Sharma,Adv.
Mr. Dheeraj Nair, AOR
Mr. Vikas Mehta, AOR
Mr. D.Bharat Kumar,Adv.
Mr. Aman Shukla,Adv.
Mr. Gopal Jha, AOR
Mr. Ankit Anandraj Shah, AOR
Mr. Ateev Mathur,Adv.
Mr. Gagan Gupta, AOR
Mr. Ajay Monga,Adv.
Mr. Amol Sharma,Adv.
Mr. Abishek Jebaraj, AOR
Ms. Nupur Raut,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List these matters on 09.12.2020.
(B.Parvathi) (Anand Prakash) Court Master Court Master