Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Lalit Kumar Jain vs Union Of India on 3 December, 2020

Bench: L. Nageswara Rao, Hemant Gupta, Ajay Rastogi

                                           1

     ITEM NO.108         Court 5 (Video Conferencing)            SECTION XVI-A

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     Transfer Case (Civil)      No(s).245/2020

     (Arising out of impugned final judgment and order dated 29-10-2020
     in T.P.(C) No.1034/2020 passed by the Supreme Court Of India)

     LALIT KUMAR JAIN                                         Petitioner(s)

                                          VERSUS

     UNION OF INDIA & ORS.                                    Respondent(s)

     WITH
     T.P.(C) No. 1202/2020 (XVI-A)

     T.P.(C) No. 1220/2020 (XVI-A)

     T.P.(C) No. 1203/2020 (XVI-A)
     (FOR ADMISSION and IA No.110692/2020-STAY APPLICATION)

     T.P.(C) No. 1193/2020 (XVI-A)

     T.P.(C) No. 1196/2020 (XVI-A)
     (FOR ADMISSION and IA No.110019/2020-GRANT OF INTERIM RELIEF)

     T.P.(C) No. 1252/2020 (XVI-A)
     (FOR ADMISSION and IA No.114690/2020-GRANT OF INTERIM RELIEF)

      W.P.(C) No. 1276/2020 (X)
     (FOR ADMISSION and IA No.114586/2020-STAY APPLICATION)

      W.P.(C) No. 1287/2020 (X)
     (FOR ADMISSION and I.R. and IA No.116025/2020-APPROPRIATE
     ORDERS/DIRECTIONS)

     T.C.(C) No. 250/2020 (XVI-A)

     T.C.(C) No. 251/2020 (XVI-A)
     (FOR INTERVENTION APPLICATION ON IA 124065/2020

     T.C.(C) No. 247/2020 (XVI-A)

     T.C.(C) No. 253/2020 (XVI-A)
Signature Not Verified

Digitally signed by
BALA PARVATHI
Date: 2020.12.03

     T.C.(C) No. 252/2020 (XVI-A)
18:17:37 IST
Reason:




     T.C.(C) No. 248/2020 (XVI-A)

     T.C.(C) No. 254/2020 (XVI-A)
                                   2


T.C.(C) No. 246/2020 (XVI-A)

T.C.(C) No. 256/2020 (XVI-A)

T.C.(C) No. 249/2020 (XVI-A)

T.C.(C) No. 255/2020 (XVI-A)

T.C.(C) No. 257/2020 (XVI-A)

Date : 03-12-2020 These matters were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE L. NAGESWARA RAO
          HON'BLE MR. JUSTICE HEMANT GUPTA
          HON'BLE MR. JUSTICE AJAY RASTOGI


For Petitioner(s)   By Courts Motion, AOR

                    Mr.   M Srinivas R. Rao, Adv.
                    Mr.   Abid Ali Beeran P, AOR
                    Mr.   Kailashnath PSS, Adv.
                    Mr.   Sarath S. Janardanan, Adv.

                     Mr. Anish R. Shah, AOR
                     Mr. Vikas Mehta, AOR

                    Mr.   Harish Salve,Sr.Adv.
                    Mr.   J.J.Bhat,Sr.Adv.
                    Mr.   Mahesh Agarwal,Adv.
                    Mr.   Pallav Saxena, adv
                    Ms.   Niyati Kohli,Adv.
                    Ms.   Shally Bhasin,Adv.
                    Mr.   Prateek Gupta,Adv.
                    Ms.   Madhavi Agrawal,Adv.
                    Mr.   Ankit Banati,Adv.
                    Mr.   E. C. Agrawala, AOR


                    Mr.   Uttam Datt,Adv.
                    Mr.   Rajiv Singh,Adv.
                    Ms.   Sonakshi Singh,Adv.
                    Ms.   Srujana Suman Mund,Adv.
                    Mr.   Rishi Raj Sharma, AOR


                    Mr.   Pradeep Aggarwal, Adv.
                    Mr.   Lal Pratap Singh,Adv.
                    Mr.   Umesh Pratap Singh,Adv.
                    Mr.   Arjun Aggarwal,Adv.
                    Ms.   Ruchi Kohli, AOR
                                   3


                    Mr. Arjun Syal, Adv
                    Mr. Shreyan Das, Adv
                    Ms. Mithu Jain, AOR

                    Mr. Kumar Dushyant Singh, AOR

                    Mr. Vikas Kumar, Adv.
                    Mr. Manish Paliwal, Adv.
                    M/S Corporate Legal Partners, AOR

                    Mr. Karan Batura, AOR
                    Mr. Sandeep Singh, AOR

For Respondent(s)   Mr.   KV.Vishwanathan,Sr.Adv.
                    Mr.   Sanjay Kapur, AOR
                    Ms.   Megha Karnwal,Adv.
                    Mr.   V.M.Kannan,Adv.

                    Mr.   Gopal Subramanium,Sr.Adv.
                    Mr.   Dhruv Mehta,Sr.Adv.
                    Mr.   Jayavardhan Singh,Adv.
                    Mr.   Hitesh Kumar Saini,Adv.
                    Mr.   Shankh Sengupta, Adv.
                    Mr.   Siddharth Ranade,Adv.
                    Mr.   Vividh Tandon,Adv.
                    Ms.   Nishi Bhankharia,Adv.
                    Mr.   Kaazvin Kapadia,AOR
                    Mr.   Syed Jafar Alam, AOR

                    Mr.   Vikram Pooserla, Adv.
                    Mr.   Abhinay Reddy M, Adv.
                    Mr.   Nitish Bandary, Adv.
                    Mr.   Gautham Polusany, Adv
                    Mr.   Jeevan Kumar Nandam, Adv
                    Mr.   Keertivardhan Kommareddy, Adv.
                    Ms.   Aahana Madhyala, Adv

                    Mr.   Sumesh Dhawan,Adv.
                    Ms.   Vatsala Kak,Adv.
                    Ms.   Jasvin Dhama,Adv.
                    Mr.   Deepayan Mandal, AOR

                    Mr.   Kinshuk Chatterjee,Adv.
                    Mr.   Kushal Bansal,Adv.
                    Ms.   Srishti Gupta,Adv.
                    Mr.   Sujoy Chatterjee,AOR

                    Mr. Sandeep Singh, AOR

                    Mr. Vinod Kumar,Adv.
                    Mr. M.D.Srinivasan,Adv.
                              4

               Ms. Avni Sharma,Adv.
               Mr. Dheeraj Nair, AOR

               Mr. Vikas Mehta, AOR

               Mr. D.Bharat Kumar,Adv.
               Mr. Aman Shukla,Adv.
               Mr. Gopal Jha, AOR

               Mr. Ankit Anandraj Shah, AOR

               Mr.   Ateev Mathur,Adv.
               Mr.   Gagan Gupta, AOR
               Mr.   Ajay Monga,Adv.
               Mr.   Amol Sharma,Adv.

               Mr. Abishek Jebaraj, AOR
               Ms. Nupur Raut,Adv.

     UPON hearing the counsel the Court made the following
                        O R D E R

List these matters on 09.12.2020.

(B.Parvathi) (Anand Prakash) Court Master Court Master