Himachal Pradesh High Court
Krishan Singh And Ors. vs . Joginder Singh on 29 August, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Krishan Singh and ors. Vs. Joginder Singh (deceased) through LRS .
RSA No. 172 of 2006 29.08.2022 Present: Mr. Shivam Sharma, Advocate, vice Ms. Devyani Sharma, Advocate, for the appellants.
Ms. Amita Chandel, Advocate, vice Mr. Anaida Kuthiala, Advocate, for respondents No. 1(a) to 1(f).
It is submitted on behalf of the appellants that record needs to be inspected before addressing the arguments.
List on 26.09.2022.
( Satyen Vaidya ) Judge 29th August, 2022 (sushma) ::: Downloaded on - 29/08/2022 20:05:19 :::CIS