Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5D] [Entire Act]

State of Maharashtra - Subsection

Section 5D(7) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(7)The licensing, management, marketing, trading and other related functions of the markets established under this section shall be regulated in the manner prescribed.