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Union of India - Section

Section 111 in The Juvenile Justice (Care and Protection of Children) Act, 2015

111. Repeal and savings.

(1)The Juvenile Justice (Care and Protection of Children) Act, 2000 is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Acts shall be deemed to have been done or taken under the corresponding provisions of this Act.