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State of Uttar Pradesh - Section

Section 19 in U.P. Revenue Code (Amendment) Act, 2016

19. Amendment of Section 25.

- In Section 25 of the said Code, in Hindi version, for the words ^^vojks/kksa ds fujkdj.k the words vojks/kksa dks gVkus and for the words ^^,sls fujkdj.k dh ykxrthe words ,sls vojks/kksa dks gVkus dh ykxr shall be substituted,