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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Andhra Pradesh - Subsection

Section 33(1)(b) in Andhra Pradesh Para Medical Board Act, 2006

(b)such degree or diploma, license or certificate is recognized by any law for the time being in force in the State, or has been conferred or granted or issued by an authority appointed under this Act.