Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] NCT Delhi - Subsection Section 69(4) in The Delhi Metro Airport Express Line, General Rules, 2010 (4)The person in charge of Engineer's Possession shall be trained in the duties and responsibility of the role and certified so by the Authorised Official.
