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[Cites 0, Cited by 0] [Section 47A] [Entire Act]

State of Maharashtra - Subsection

Section 47A(1) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(1)Subject to the provisions of sub-section (5), there shall be paid to Vice-President an honorarium of [four thousand rupees] per month.