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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(3) in Chhattisgarh State Eligibility Test Rules, 2013

(3)Candidates who have secured 54.99% marks or below (49.99% marks or below for Scheduled Castes/Scheduled Tribes and persons with disability candidates) at post graduate level or its equivalent examination shall not be eligible for this test. There is no provision of rounding off the marks in this matter.