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Delhi High Court - Orders

A.K. Jain vs Dvb Employees Benefit Fund 2002 ... on 6 March, 2020

Author: A. K. Chawla

Bench: A. K. Chawla

$~47
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 7016/2016
     A.K. JAIN                                  ..... Petitioner
                      Through Mr. Rahul Kr. Singh, Adv.

                       versus


     DVB EMPLOYEES BENEFIT FUND 2002 (PENSION TRUST) &
     ORS                                    ..... Respondents
                 Through   Mr. Sumeet Pushkarna, Standing
                           Counsel with Mr. Devanshu Lahing,
                           Adv. for DVB Pension Trust
                           Mr. Vikas Mehta, Adv. for
                           R-2/BYPL.

     CORAM:
     HON'BLE MR. JUSTICE A. K. CHAWLA
                  ORDER

% 06.03.2020 CM APPL. 9130/2020 (for early hearing) List on 14.08.2020.

A. K. CHAWLA, J MARCH 06, 2020 acm