Delhi High Court - Orders
A.K. Jain vs Dvb Employees Benefit Fund 2002 ... on 6 March, 2020
Author: A. K. Chawla
Bench: A. K. Chawla
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7016/2016
A.K. JAIN ..... Petitioner
Through Mr. Rahul Kr. Singh, Adv.
versus
DVB EMPLOYEES BENEFIT FUND 2002 (PENSION TRUST) &
ORS ..... Respondents
Through Mr. Sumeet Pushkarna, Standing
Counsel with Mr. Devanshu Lahing,
Adv. for DVB Pension Trust
Mr. Vikas Mehta, Adv. for
R-2/BYPL.
CORAM:
HON'BLE MR. JUSTICE A. K. CHAWLA
ORDER
% 06.03.2020 CM APPL. 9130/2020 (for early hearing) List on 14.08.2020.
A. K. CHAWLA, J MARCH 06, 2020 acm