Supreme Court - Daily Orders
Ram Asre Mahra vs State Of U.P on 13 February, 2015
Bench: Madan B. Lokur, Uday Umesh Lalit
ITEM NO.13 COURT NO.10 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).1026/2015
(Arising out of impugned final judgment and order dated 25/11/2014
in CRLA No. 2616/1988 passed by the High Court of Judicature at
Allahabad)
RAM ASRE MAHRA AND ANR. Petitioner(s)
VERSUS
STATE OF U.P Respondent(s)
(With appln. (s) for exemption from filing O.T. and permission to
place addl. documents on record and interim relief)
Date : 13/02/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Rakesh Dwivedi, Sr. Adv.
Ms. Preetika Dwivedi, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(SANJAY KUMAR-I) (JASWINDER KAUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2015.02.16
17:14:53 IST
Reason: