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State of Rajasthan - Section

Section 30 in Statutes of the Jodhpur National University, Jodhpur, 2010

30. Accounting Policy and Financial Procedure.

(1)The Board of Management shall make Regulations to lay down the accounting policy and the financial procedure of the University, and establish appropriate system of audit.
(2)The Chief Finance and Accounts Officer shall ensure implementation of the above accounting policy and financial procedure, and assist the Chairperson in developing an appropriate system of internal and external audit.Chapter-10 Responsibility to Implement Statutes