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[Cites 0, Cited by 0] [Section 134(1)] [Section 134] [Entire Act]

Union of India - Subsection

Section 134(1)(iv) in The Central Motor Vehicles Rules, 1989

(iv)the name and telephone number of the emergency services to be contacted in the event of fire or any other accident in letters and numerals that are not less than 50 millimetres high and the name and telephone number of the consignor of the dangerous or hazardous goods or of some other person from whom expert information and advice can be obtained concerning the measures that should be taken in the event of an emergency involving such goods.