Bombay High Court
Yogesh Babasaheb Solate And Another vs The State Of Maharashtra And Another on 5 February, 2024
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
2 CRIMINAL APPLICATION NO. 1757 OF 2023
Vinod Raosaheb Shinde
....Applicant
VERSUS
The State Of Maharashtra And Another
.....Respondent
.....
Mr. K. P. Rodge, Advocate for Applicant 3 CRIMINAL APPLICATION NO. 3518 OF 2023 Kakamaharaj @ Kakasaheb Bibhishan Umbare And Another ....Applicant VERSUS The State Of Maharashtra And Another .....Respondent .....
Mr. Jaydeep Mane, Advocate for Applicant 4 CRIMINAL APPLICATION NO. 4077 OF 2023 Indrajeetsingh Ranjitsingh Thakur ....Applicant VERSUS The State Of Maharashtra And Another .....Respondent .....
Mr. S. B. Choudhari, Advocate for Applicant 5 CRIMINAL APPLICATION NO. 4262 OF 2023 Sachin Murlidhar Damare And Others ....Applicant VERSUS The State Of Maharashtra And Another Page 1 of 4 2 to 13.odt .....Respondent .....
Mr. A. P. Kulkarni, Advocate for Applicant 6 CRIMINAL APPLICATION NO. 4547 OF 2023 Raju Nisar Sayyed ....Applicant VERSUS The State Of Maharashtra And Another .....Respondent .....
Mr. S. S. Jadhav, Advocate for Applicant 7 CRIMINAL APPLICATION NO. 4549 OF 2023 Sugriv Baburao Kendre And Others ....Applicant VERSUS The State Of Maharashtra And Another .....Respondent .....
Mr. S. B. Madde, Advocate for Applicant 8 CRIMINAL APPLICATION NO. 4587 OF 2023 Suraj Tulshiram Mali And Others ....Applicant VERSUS The State Of Maharashtra And Another .....Respondent .....
Mr. V. V. Ingale, Advocate for Applicant 9 CRIMINAL APPLICATION NO. 60 OF 2024 Punit Vasant Shirsal And Others ....Applicant VERSUS The State Of Maharashtra And Another Page 2 of 4 2 to 13.odt .....Respondent .....
Mr. P. S. Shinde, Advocate for Applicant 10 CRIMINAL APPLICATION NO. 61 OF 2024 Avinash Niranjan Swami And Others ....Applicant VERSUS The State Of Maharashtra And Another .....Respondent .....
Mr. M L Dharashive, Advocate for Applicant 11 CRIMINAL APPLICATION NO. 94 OF 2024 Janabai Rajmal Nagargoje And Others ....Applicant VERSUS The State Of Maharashtra And Others .....Respondent .....
Mr. P. P. Mandlik, Advocate for Applicant 12 CRIMINAL WRIT PETITION NO. 1870 OF 2023 Yogesh Babasaheb Solate And Another ....Petitioner VERSUS The State Of Maharashtra And Another .....Respondent .....
Mr. D. S. Mali, Advocate for the Petitioner 13 CRIMINAL WRIT PETITION NO. 36 OF 2024 Manoj Himmatlal Shah Bhandari ....Petitioner VERSUS The State Of Maharashtra Through P S O And Another Page 3 of 4 2 to 13.odt .....Respondent .....
Mr. S. N. Suryawanshi, Advocate for the Petitioner ...
CORAM : MANGESH S. PATIL & R.M. JOSHI, JJ DATE : FEBRUARY 05, 2024 PER COURT :
1. Await service of respective Respondents, returnable on 19th March, 2024.
2. Interim relief except where it is in the form of exemption from appearance before trial Court shall stand extended till the next date.
3. Leave granted to serve unserved Respondents privately. If the service is complete in the meantime, list the respective matters for admission/hearing on 19th March, 2024.
(R. M. JOSHI, J) (MANGESH S. PATIL, J) Malani Page 4 of 4