Rajasthan High Court - Jodhpur
Madan Lal & Ors vs State (Riico) & Ors on 15 September, 2011
Author: Dinesh Maheshwari
Bench: Dinesh Maheshwari
7
S.B. CIVIL WRIT PETITION NO. 4865/2011.
Madan Lal & Ors. Vs. State of Rajasthan & Ors.
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Date of Order :: 15th September 2011.
HON'BLE MR. JUSTICE DINESH MAHESHWARI
Mr. Jagat Tatia for
Mr. Sunil Mehta, for the petitioners.
Mr. Nikhil Dungawat for
Dr. P.S. Bhati - Caveator.
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BY THE COURT:
The learned counsel for the parties submit ad idem that the issues involved in this writ petition stand squarely covered by the order passed by this Court on 31.05.2011 in a batch of similar writ petitions led by CWP No. 4085/2011 : Pooran Mal & Ors. Vs. The State of Rajasthan & Ors.
Following the decision aforesaid and subject to the observations therein, this writ petition stands dismissed.
(DINESH MAHESHWARI), J.
/Mohan/