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[Cites 0, Cited by 0] [Section 02(02)] [Section 02] [Entire Act]

State of Odisha - Subsection

Section 02(02)(ii) in The Orissa Subordinate Statistics and Economics Service Rules, 1994

(ii)A Statistical Enquiry, the principal steps in planning of a survey, pre-testing questionnaire and pilot survey, the coverage, the statistical units, different methods of collection of primary and secondary data design of questionnaire, courses of secondary date.