Madhya Pradesh High Court
M/S Moschip Semiconductor Technology ... vs The Indore Municipal Corporation on 10 January, 2019
1 HIGH COURT OF MADHYA PRADESH : BENCH AT INDORE W. P. No.29768 of 2018 Indore, Dated:- 10/01/2019 Parties through their Counsel. Learned Counsel for the petitioner prays for withdrawal of the present petition with a liberty to file a fresh writ petition in case needs arise in future.
Prayer allowed.
With the aforesaid liberty, W.P. No.29768 of 2018 is dismissed as withdrawn.
(S. C. Sharma) (Virender Singh)
Judge Judge
pp/
Digitally signed by Pankaj Pandey
Date: 2019.01.11 10:42:35 +05'30'